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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Telangana - Subsection

Section 34(1)(c) in Telangana Irrigation Utilisation and Command Area Development Act, 1984

(c)being responsible for the maintenance of the irrigation system under a pipe outlet neglect to take proper precautions for the prevention of wastage of the water thereof or interferes with the authorised distribution of water therefrom or uses water in an unauthorised manner, or in such manner as to cause damage to the adjacent land holding;