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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(h) in The Merchant Shipping (Cargo Ship Construction And Survey) Rules, 1974

(h)"equivalent material" where the words are used in the expression "steel or other equivalent material" means any material which by itself or due to insulation provided, has structural and integrity properties equivalent to steel at the end of an appropriate fire test;