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Greater Bengaluru City Corporation -

Section 86 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

86. Committee shall be such as may be prescribed.

Functions of the Ward Committee.- (1) The Ward Committee shalldischarge the following functions, namely:-
(a)prepare and submit Ward Development Scheme to the corporation for
allotment of funds;
(b)prepare and submit annual Ward Development Plan, drawn up in
accordance with the plans prepared by the Bengaluru MetropolitanPlanning Committee and the Corporation, in the form of a priority listspecifying the projects and schemes proposed to be implemented in thefollowing financial year for allotment of funds and ensure proper utilizationof the funds allotted under ward development plan in the ward;
(c)call for an annual general meeting of the Ward Sabha consisting of all
persons registered as voters in the Ward for providing inputs for theformulation of the Annual Ward Development Plan, giving due publicity andnotice for the same to ensure maximum participation in the Ward.
(d)call for any general meeting to discuss any issue which requires decision
making by popular participation
(e)invite applications for the selection of beneficiaries and prepare the draft
priority list after making enquiry on the applications received in this behalfand send it for the consideration of the Area Sabha concerned, and preparethe final list based on the inputs of the Area Sabha for submission to theZonal Committee;
(f)ensure proper utilization of the funds allotted under ward development