Madhya Pradesh High Court
G R Infraprojects Ltd. Lead Partner Of ... vs The State Of Madhya Pradesh on 10 March, 2021
Author: Rajeev Kumar Shrivastava
Bench: Rajeev Kumar Shrivastava
1 MCRC-10048-2021
The High Court Of Madhya Pradesh
MCRC-10048-2021
(G R INFRAPROJECTS LTD. LEAD PARTNER OF GRIL COBRA KIEL (JV) THR. ITS AUTHORIZED
REPRESENTATIVE MR. M Vs THE STATE OF MADHYA PRADESH AND OTHERS)
3
Gwalior, Dated : 10-03-2021
Shri Navnidhi Parharya, learned counsel for the petitioner.
Shri Sangam Jain, learned Public Prosecutor for the respondent/State.
I.A. No.5413/2021, an application for urgent hearing, is taken up, considered and allowed for the reasons mentioned therein.
Learned State counsel has submitted that case diary is not available today.
As prayed, list this case on 05/04/2021. Learned State counsel is directed to make available the case diary positively on the next date of hearing.
(RAJEEV KUMAR SHRIVASTAVA) JUDGE Shubhankar SHUBHANKAR MISHRA 2021.03.10 17:28:02 +05'30'