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[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

State of Uttarakhand - Subsection

Section 47(1)(a) in Uttrarakhand Waqf Rules, 2017

(a)a retired officer of the State/Central Government not below the rank of Group B and who is not more than sixty five years of age; or