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Union of India - Section

Section 40 in The Disaster Management (Amendment) Act, 2025

40. Amendment of section 65.

In section 65 of the principal Act,–(i) in sub-section (1), in the opening portion, after the words “or District Authority”, the words “or Urban Authority” shall be inserted;(ii) in sub-section (3), for clause (a), the following clause shall be substituted, namely:––“(a) “resources” includes human and material resources, and equipment;”.