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Bombay Presidency - Section

Section 107 in The Bombay Forest Rules, 1942

107. Conditions to be observed by the applicant.

- The applicant on receipt of the sawing permit shall be bound by the conditions contained therein. Such permit shall specify, inter alia, the name of the applicant to whom the permit is given, the place where the saw-pit is to be erected and the period within which the timber is to be converted.