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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Punjab - Subsection

Section 44(6) in The Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(6)If any difference or dispute arises as to whether the person is entitled to undertake supply of electricity as a Licensee under this Regulation, the decision thereon of the Commission shall be final.CHAPTER-VGenerating Companies and Captive Generating Stations