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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Bihar - Subsection

Section 23(2) in Bihar Preservation and Improvement of Animals Rules, 1960

(2)If the bull be not claimed within seven days from the date of the proclamation referred to in sub-rule (1), the said officer or the officer deputed by him for the purpose, shall sell it by public auction at such place and time and subject to such conditions as the Collector of the district may by general or special order, from time to time, direct.