Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Maharashtra - Subsection Section 8(4) in The Maharashtra State Council For Occupational Therapy And Physiotherapy Act, 2002 (4)The presiding authority at a meeting of the Council shall have and exercise a second or a casting vote, in case of an equality of votes.
