Supreme Court - Daily Orders
Central Provident Fund Commissioner vs All India Ongc Ex–Employees Welfare ... on 1 February, 2021
Bench: Uday Umesh Lalit, K.M. Joseph
1
ITEM NO.11 COURT NO.4 SECTION XIV
(HEARING THROUGH VIDEO CONFERENCING)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.1366/2021
(Arising out of impugned final judgment and order dated 16-12-2019
in WPC No.4137/2018 passed by the High Court Of Delhi At New Delhi)
CENTRAL PROVIDENT FUND COMMISSIONER Petitioner(s)
VERSUS
ALL INDIA ONGC EX–EMPLOYEES WELFARE ASSOCIATION & ORS. Respondent(s)
(FOR ADMISSION and I.R.; IA No.9495/2021 – FOR EXEMPTION FROM FILING C/C
OF THE IMPUGNED JUDGMENT; and, IA No.9494/2021 – FOR PERMISSION TO FILE
LENGTHY LIST OF DATES)
WITH
W.P.(C) No.86/2021 (X)
(FOR ADMISSION)
Diary No.44506/2019 (XV)
(FOR ADMISSION and I.R.; IA No.10605/2021 – FOR CONDONATION OF DELAY IN
FILING; IA No.10607/2021 – FOR CONDONATION OF DELAY IN REFILING/CURING
THE DEFECTS; IA No.10606/2021 – FOR PERMISSION TO FILE LENGTHY LIST OF
DATES; and, IA No.11707/2021 – FOR PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Diary No.44650/2019 (XV)
(FOR ADMISSION and I.R.; IA No.10567/2021 – FOR CONDONATION OF DELAY IN
FILING; IA No.10569/2021 – FOR CONDONATION OF DELAY IN REFILING/CURING
THE DEFECTS; IA No.10568/2021 – FOR PERMISSION TO FILE LENGTHY LIST OF
DATES; and, IA No.11699/2021 – FOR PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No.1701/2021 (XIV)
(FOR ADMISSION and I.R.; IA No.12234/2021 – FOR EXEMPTION FROM FILING C/C
OF THE IMPUGNED JUDGMENT; IA No.12233/2021 – FOR PERMISSION TO FILE
LENGTHY LIST OF DATES; and, IA No.12486/2021 – FOR PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Diary No.26686/2020 (XV)
(FOR ADMISSION and I.R.; IA No.12540/2021 - CONDONATION OF DELAY IN
FILING; IA No.12571/2021 – FOR PERMISSION TO FILE LENGTHY LIST OF DATES;
Signature Not Verified
and, IA No.12572/2021 – FOR PERMISSION TO FILE ADDITIONAL
Digitally signed by Dr.
MukeshDOCUMENTS/FACTS/ANNEXURES)
Nasa
Date: 2021.02.01
17:08:49 IST
Reason:
SLP(C) No.1738/2021 (XIV)
(FOR ADMISSION and I.R.; IA No.12575/2021 – FOR PERMISSION TO FILE
LENGTHY LIST OF DATES; and, IA No.12492/2021 – FOR PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
2
Date : 01-02-2021 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE K.M. JOSEPH
Counsel for the Parties:
Mr. Himanshu Gupta, Adv.
Mr. Manoj C. Mishra, AOR
Mr. Siddharth, AOR
Mr. Neeraj Shekhar, AOR
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter dated 30.01.2021 circulated by Mr. Neeraj Shekhar, learned Advocate-on-Record, the matters are adjourned for two weeks.
(MUKESH NASA) (PRADEEP KUMAR)
COURT MASTER BRANCH OFFICER