Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 210] [Entire Act] NCT Delhi - Subsection Section 210(3) in The New Delhi Municipal Council Act, 1994 (3)Land acquired under this section shall be deemed to be part of the public street and shall vest in the Council.
