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[Cites 0, Cited by 0] [Section 3(8)] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(8)(iv) in The M.P. State Veterinary Council Rules, 1993

(iv)the date, the time and the place for counting of voles and for declaration of results which shall not be beyond the 3rd day from the date of poll.