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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Kerala - Subsection

Section 24(2)(k) in Kerala Marine Fishing Regulation Act, 1980

(k)[ the procedure to be followed by the District Collector under section 18.] [Substituted by Kerala Act No. 28 of 1986, dated 30.11.1986.]