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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(2)(g) in Jammu and Kashmir State Electricity Regulatory Commission (Licensing) Regulations, 2013

(g)Audited annual accounts for previous five years in case the applicant was in the same business or the project report certified by the chartered accountant;