Orissa High Court
Bibhu Prasad Mishra vs Rojalin Sukla And Another ... Opposite ... on 9 May, 2025
Author: G. Satapathy
Bench: G. Satapathy
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.10457 of 2025
Bibhu Prasad Mishra ... Petitioner
Mr. B.K. Mohanty, Advocate
-versus-
Rojalin Sukla and another ... Opposite Parties
CORAM:
JUSTICE G. SATAPATHY
ORDER(ORAL)
Order No. 09.05.2025
01. 1. This matter is taken up through Hybrid
Arrangement (Virtual/Physical Mode).
2. When this matter was called out for the first time, Mr. B.K. Mohanty, one of the learned counsels for the Petitioner sought for Passover instead of advancing argument, but when the matter is called out for the second time after Passover of the entire list, Mr. Mohanty again seeks for Passover.
3. Hence, list this matter on 15.07.2025.
(G. Satapathy) Judge Priyajit Signature Not Verified Digitally Signed Signed by: PRIYAJIT SAHOO Reason: Authentication Location: HIGH COURT OF ORISSA Date: 12-May-2025 10:57:55 Page 1 of 1