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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(d) in The Orissa Zilla Parishad (Conduct of Business) Rules, 1996

(d)"Motion" means the statement of a matter brought forward for the consideration of the Parishad and includes a resolution and an amendment of a motion;