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Delhi High Court - Orders

Directorate Of Enforcement vs Gautam Khaitan on 22 September, 2023

Author: Sudhir Kumar Jain

Bench: Sudhir Kumar Jain

                                    $~43
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CRL.M.C. 2609/2019
                                                DIRECTORATE OF ENFORCEMENT                                                        ..... Petitioner
                                                                                      Through:                 Mr. Zoheb Hossain, Spl. Counsel
                                                                                                               with Mr. Vivek, Mr. Kartik
                                                                                                               Sabharwal, Advocates for ED

                                                                                      versus

                                                GAUTAM KHAITAN                                                                   ..... Respondent
                                                                                      Through:                 Mr. Madhav Khurana, Ms. Roop
                                                                                                               Dayal, Ms. Sanjivani Pattjoshi, Mr.
                                                                                                               Ramaditya,   Mr.     Surbh     Jain,
                                                                                                               Advocates
                                                CORAM:
                                                HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
                                                                   ORDER

% 22.09.2023 List on 20.11.2023 at 02:30 P.M. The counsel for the respondent shall be at liberty to file written arguments in support of their case along with case laws relied upon at least two weeks prior to the next date of hearing with exchange of copies.

DR. SUDHIR KUMAR JAIN, J SEPTEMBER 22, 2023/j This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/09/2023 at 21:22:45