Delhi High Court - Orders
Directorate Of Enforcement vs Gautam Khaitan on 22 September, 2023
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~43
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 2609/2019
DIRECTORATE OF ENFORCEMENT ..... Petitioner
Through: Mr. Zoheb Hossain, Spl. Counsel
with Mr. Vivek, Mr. Kartik
Sabharwal, Advocates for ED
versus
GAUTAM KHAITAN ..... Respondent
Through: Mr. Madhav Khurana, Ms. Roop
Dayal, Ms. Sanjivani Pattjoshi, Mr.
Ramaditya, Mr. Surbh Jain,
Advocates
CORAM:
HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 22.09.2023 List on 20.11.2023 at 02:30 P.M. The counsel for the respondent shall be at liberty to file written arguments in support of their case along with case laws relied upon at least two weeks prior to the next date of hearing with exchange of copies.
DR. SUDHIR KUMAR JAIN, J SEPTEMBER 22, 2023/j This is a digitally signed order.
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