Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56] [Entire Act] State of Odisha - Subsection Section 56(xvi) in Orissa Minor Minerals Concession Rules, 2004 (xvi)The auction holder shall take all possible precautions for protection of environment and control of pollution including reclamation of the quarried out area.
