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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(2) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(2)The paper seal shall be fixed in the space meant therefor in the ballot box and then secured and the box sealed in such manner that the slit for the insertion of ballot paper therein remains open.