Supreme Court - Daily Orders
Procure Logistic Services Private ... vs Reserve Bank Of India And Ors Chief ... on 21 January, 2019
Bench: D.Y. Chandrachud, Hemant Gupta
ITEM NO.5 COURT NO.11 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).260/2017
PROCURE LOGISTIC SERVICES PRIVATE LIMITED Petitioner(s)
VERSUS
RESERVE BANK OF INDIA AND ORS Respondent(s)
(WITH APPLN.(S) FOR AMENDMENT OF THE PETITION AND GRANT OF INTERIM
RELIEF)
Date : 21-01-2019 These matters were called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE HEMANT GUPTA
For Petitioner(s) Mr. V.K. Shukla, Sr. Adv.
Mr. Abhinav Agrawal, Adv.
Mr. Anant Bhushan, Adv.
Mr. Yadav Narender Singh, AOR
Mr. Rajiv Virmani, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the matter with WP(C) No.906 of 2016 [Vivek Narayan Sharma Vs. Union of India].
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2019.01.23
19:01:22 IST
Reason: