Orissa High Court
Rabindra Kumar Paila vs Odisha Gramya Bank Pmsby on 24 January, 2024
Author: S.K. Panigrahi
Bench: S.K. Panigrahi
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.25920 of 2023
Rabindra Kumar Paila ........ Petitioner
In person
-Versus-
Odisha Gramya Bank PMSBY
Master Policy, Gandamunda
And another ....... Opposite Parties
Ms. Prativa Mishra, Adv.
(for O.P.2)
CORAM:
DR. JUSTICE S.K. PANIGRAHI
ORDER
24.01.2024 Order No.
04. 1. This matter is taken up through hybrid arrangement.
2. On the request of learned counsel for the Opposite Party No.2, list this matter on 31st January, 2024.
( Dr. S.K. Panigrahi) Judge Signature Not Verified Digitally Signed Murmu Signed by: LITARAM MURMU Reason: Authentication Location: HIgh Court of Orissa Cuttack Date: 29-Jan-2024 11:20:27