Madhya Pradesh High Court
Gendalal Arniya vs Finance Department on 17 April, 2017
WP-793-2017 (GENDALAL ARNIYA Vs FINANCE DEPARTMENT) 1 7-04-20
1 7 Shri Anand Agrawal, learned counsel for the petitioner. Shri Romesh Dave, learned counsel for the State submits that the reply is ready and the same will be filed during the course of the day.
Rejoinder, if any, be filed Within 3 weeks. List thereafter.
(PRAKASH SHRIVASTAVA) JUDGE