Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Rajasthan - Subsection Section 6(vi) in Rajasthan Enterprises Single Window Enabling and Clearance Act, 2011 (vi)to submit the comments of the concerned department or authority, if any, to the State Empowered Committee within the time limit prescribed under section 12;
