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Himachal Pradesh High Court

State Of H.P. & Ors. vs . Rameshwar Dass on 7 August, 2023

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State of H.P. & Ors. vs. Rameshwar Dass CMP(M) No.668 of 2023 07.08.2023 Present: Mr. Navlesh Verma, Additional Advocate General with Mr. R.P. Singh, Mr. Prashant of Sen and Ms. Avni Kochhar, Deputy Advocate Generals, for the applicants/State.

rt Mr. V.S. Chauhan, Senior Advocate With Mr. Rajul Chauhan, Advocate, for the non-

applicant/respondent.

Learned counsel representing the non-

applicant/respondent prays for and is granted two weeks' time to file reply. List thereafter .

(Rakesh Kainthla) Judge August 07, 2023 (reena) ::: Downloaded on - 07/08/2023 20:53:41 :::CIS