Calcutta High Court (Appellete Side)
Vedic Resorts & Hotels Pvt.Ltd. & Ors vs State Of West Bengal & Anr on 13 November, 2013
Author: Joymalya Bagchi
Bench: Joymalya Bagchi
136 13.11.2013 C.R.R. 1896 of 2013 SD With C.R.A.N. 2472 of 2013 In the matter of : Vedic Resorts & Hotels Pvt.Ltd. & Ors.
Vs. State of West Bengal & Anr.
Mr. Biswajit Manna.
.... For the Opp. Party.
Nobody appears for the petitioner. Mr. Manna opposes the prayer for extension.
Let this matter appear under the heading "Held Up Cases" on 22nd November, 2013.
The application being CRAN 2472 of 2013 is disposed of.
(JOYMALYA BAGCHI, J.)