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[Cites 0, Cited by 0] [Section 58(3)] [Section 58] [Entire Act]

State of Odisha - Subsection

Section 58(3)(d) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

(d)The valid ballot paper found in each ballot box shall thereafter be bundled together and kept along with the bundle of rejected ballot papers, if any found in that box, in a separate packet which shall be sealed and on which shall be recorded the name of the Municipality, Ward number and the date of counting.