Madhya Pradesh High Court
Vaibhav Rai vs The State Of Madhya Pradesh on 8 April, 2024
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 8223 of 2024 (VAIBHAV RAI Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 08-04-2024 Shri Aditya Shukla - Advocate for the petitioner.
Mrs. Priyanka Mishra - Govt. Advocate for the State.
Arguing counsel is not available today. Case is adjourned.
List the matter after four weeks.
(VISHAL DHAGAT) JUDGE AD/ Signature Not Verified Signed by: ARVIND KUMAR DUBEY Signing time: 4/10/2024 10:44:08 AM