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[Cites 0, Cited by 0] [Section 274(2)] [Section 274] [Entire Act]

State of Maharashtra - Subsection

Section 274(2)(vii) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(vii)[ under sections 38, 48, 60, 71, 82A and 86 prescribing the manner in which the notice of resignation shall be delivered;] [This clause was inserted by Maharashtra 43 of 1964, Section 24(a)]