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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(2) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019

(2)The "uncontrollable factors" shall include but shall not be limited to the following:a. Force Majeure events;b. Change in law; andc. Land acquisition except where the delay is attributable to the generating company or the transmission licensee.