Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 42F in The Rajasthan Zamindari and Biswedari Abolition Rules, 1959

42F. Return of voucher by Treasury Officer.

- The Treasury Officer, shall within one week of receipt of the voucher, return the same to the Tehsildar, duly passed, for disbursement of the amount.