Section 27 in The Rajasthan Weights and Measures (Enforcement) Rules, 1959
27. Certificate of verification to be exhibited.
- The person to whom a certificate of verification is issued shall exhibit the same in a conspicuous place in the premises where the weights, measures or weighing or measuring instruments to which the certificate relates are used and in case of hawkers, and persons selling goods in weekly bazars, such certificate shall be kept on his person.
