Supreme Court - Daily Orders
A.Anand vs The Superintendent Of Customs, Central ... on 12 January, 2010
ÔITEM NO.86 REGISTRAR COURT.1 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M.K GUPTA
Petition(s) for Special Leave to Appeal (Crl) No(s).7518/2009
A.ANAND Petitioner(s)
VERSUS
SUPDT.OF CUSTOMS CEN.INTELLIGENCE UNIT Respondent(s)
(With appln(s) for c/delay in filing SLP,exemption from filing
O.T.,bail)
Date: 12/01/2010 This Petition was called on for hearing today.
For Petitioner(s)
Mr. K.K. Mani,Adv.
For Respondent(s)
Mr Rohitash S Nagar, Adv.
Mr. B. Krishna Prasad,Adv.
UPON hearing counsel the Court made the following
O R D E R
Sole respondent has filed counter affidavit.
List before the Hon’ble Court.
(M.K.GUPTA) Registrar hj