Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Bombay Presidency - Subsection Section 3(iii) in New Bombay Disposal Land Regulations, 1975 (iii)Payment of land revenue. - The lessee shall during the continuance of lease pay the land revenue and cesses assessed or which may be assessed the demised land.
