Section 98(2) in Maharashtra Public Universities Act, 2016
(2)The committee shall consist of the following members, namely:-(a)the Vice-Chancellor - Chairperson ;(b)the Pro-Vice-Chancellor ;(c)Chancellor's nominee on Management Council ;(d)two heads of university departments or university institutions nominated by the Management Council ;(e)one member of the Management Council nominated by the Council from amongst the elected members of the Council.(f)one expert, nominated by the Vice-Chancellor preferably in the area of Material Management from the Industry ;(g)the Registrar ; and(h)the Finance and Accounts Officer - Member - Secretary.
