Section 7(2)(e) in The Pre-Natal Diagnostic Techniques (Regulation And Prevention of misuse) Act, 1994

[Cites 0, Cited by 1] [Section 7(2)] [Section 7] [Entire Act]

(e)ten members to be appointed by the Central Government, two each from amongst--

(i)eminent medical geneticists;

(ii)eminent gynaecologists and obstetricians;

(iii)eminent paediatricians;

(iv)eminent social scientists; and

(v)representatives of women welfare organisations;

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