Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(14)] [Section 7] [Entire Act] Union of India - Subsection Section 7(14)(b) in National Council for Teacher Education (Recognition Norms and Procedure)Regulations, 2014 (b)name of faculty and staff in full as mentioned in school certificate along with their qualifications, scale of pay and photograph;