Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 144C(7)] [Section 144C] [Entire Act] Union of India - Subsection Section 144C(7)(b) in The Income Tax Act, 1961 (b)cause any further enquiry to be made by any income-tax authority and report the result of the same to it.