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[Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act]

State of Chattisgarh - Subsection

Section 68(2)(i) in The Chhattisgarh Non-Government Colleges and Institutions in Higher Education (Establishment and Regulation) Act, 2006

(i)the mariner in which in any inquiry under the Act shall be held;