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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Chattisgarh - Subsection

Section 11(3) in Chhattisgarh Private Placement Agencies (Regulation) Rules, 2014

(3)Every appeal under sub-section (1) of Section 7 of the Act shall be preferred in Form-VI signed by the aggrieved person or his advocate to the Appellate Authority in person or sent by registered post.