Delhi High Court - Orders
Habibullah Nabi Zada vs N.C.B on 12 September, 2023
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ BAIL APPLN. 2645/2022
HABIBULLAH NABI ZADA ..... Petitioner
Through: Mr. Gautam Khazanchi &
Mr.Vinayak Chawla and Mr. Subham
Jain, Advs.
versus
N.C.B. ..... Respondent
Through: Mr. Shashwat Bansal, Adv.
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 12.09.2023
1. The learned counsel appearing on behalf of the petitioner submits that written submissions have been filed with an advance copy to the respondent / NCB.
2. Mr. Shashwat Bansal, Advocate, appearing on behalf of the respondent seeks time to file response to the said written submissions.
3. Let the needful be done before the next date.
4. At request, re-notify on 03.11.2023.
VIKAS MAHAJAN, J SEPTEMBER 12, 2023 N.S. ASWAL This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 18:43:24