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State of Odisha - Section

Section 21 in The Rules for Occupation of Inspection Bungalows of Departments in-Charge of Public Works Department

21. Valuation of articles.

- A list showing the valuation of each article in Bungalow is on view. The recorded price of any article damaged, broken of lost by occupant or his servants should be paid at the rates shown in the list to the Bungalow Choukidar or Watcher and recorded the Visitor's Book.