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State of Rajasthan - Section

Section 022 in Rajasthan Agricultural Credit Operations (Removal of Difficulties) Rules, 1976

022.

G.S. Rule 154.- In exercise of the powers conferred by section 30 of the Rajasthan Agricultural Credit Operations (Removal of Difficulties) Act, 1974 (Rajasthan Act 22 of 1974), The State Government hereby makes the following rules:-