Rajasthan High Court - Jaipur
M/S Zari And Another vs M/S Zari Silk India Pvt Ltd on 27 July, 2018
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil First Appeal No. 372/2015
M/s Zari And Another
----Appellant
Versus
M/s Zari Silk India Pvt Ltd
----Respondent
For Appellant(s) : Mr. Ashwani Gupta on behalf of Mr. G.D. Bansal For Respondent(s) : Ms. Gauri Jasana on behalf of Mr. Prateek Kasliwal HON'BLE MR. JUSTICE DINESH CHANDRA SOMANI Order 27/07/2018 Learned counsel for the appellants prays for an adjournment and submits that talks for amicable settlement between the parties is going on and is at final stage.
In view of the above, list the appeal after four weeks, as prayed.
(DINESH CHANDRA SOMANI),J Manish/10 Powered by TCPDF (www.tcpdf.org)