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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Uttarakhand - Subsection

Section 18(2) in Uttarakhand Annual Transfer for Public Servants Act, 2017

(2)At the time of promotion, the posting shall essentially he made in remote areas subject to the conditions of clause (d) of Section 7:Provided that if the post of promotion does not exist/is not vacant in remote areas, the posting after promotion may be made against vacancy available in accessible areas;