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State of West Bengal - Section

Section 6 in The West Bengal Vaccination Act, 1973

6. Attendance for ascertaining results of vaccination.

- After a child or person has been vaccinated in accordance with the provisions of the Act, the vaccinator shall direct the guardian of the child or the person to attend on such date, not exceeding ten days, and at such time and place as may be specified by him for the purpose of inspecting and ascertaining the result of vaccination.