Andhra Pradesh High Court - Amravati
M/S. Zuari Cements Limited, Ysr Kadapa ... vs Asst. Commr Ct Ltu, Ysr Kadapa Dist 3 ... on 25 July, 2022
40 HIGH COURT OF ANDHRA PRADESH : AMARAVATI MAIN CASE: W.P.No.40759 of 2015 PROCEEDINGS SHEET Sl. DATE ORDER OFFICE No. NOTE (Through Physical Mode)
5. 25.07.2022 This matter has been listed today along with W.P.No.197 of 2022 and batch.
Mr. Bhaskar Reddy Vemireddy, learned counsel for the petitioner, prays for listing this matter separately. Delink this case from W.P.No.197 of 2022 & batch and list it separately in the 1st week of September, 2022.
PRASHANT KUMAR MISHRA, CJ D.V.S.S. SOMAYAJULU, J
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