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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(b) in The Easements Act, 1977 (1920 A.D.)

(b)Right to advantages arising from situation. - The right of even owner of immovable property (subject to any law for the time being in force) to enjoy without disturbance by another the natural advantages arising from its situation.