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State of Madhya Pradesh - Section

Section 96 in The M.P. Griha Nirman Mandal Adhiniyam, 1972

96. Supply of documents and information to State Government.

- The Chairman shall, if so directed by the State Government forward to the State Government a copy of all the papers which were laid before the Board for consideration in any meeting and furnish any return, statement, estimate, statistics, or other information regarding any matter under the control of the Board, a report of any such matter and a copy of any document in charge of the Chairman.