Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65(3)] [Section 65] [Entire Act] State of Uttarakhand - Subsection Section 65(3)(d) in Uttarakhand Co-Operative Societies Act, 2003 (d)he may in the manner and for the purpose mentioned in clause (c) require to be called or himself call, a meeting of the committee of management.